Abhimanyu Pattnaik vs State Of Orissa
2022 Latest Caselaw 5079 Ori

                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                   CRLA No. 124 of 2005

              Abhimanyu Pattnaik                        ....          Appellant
                                               Mr. B.S. Dasparida, Advocate
                                         -versus-
              State of Orissa                          ....       Respondent
                                                       Mr. Janmejaya Katikia
                                            Additional Government Advocate

                         CORAM:
                         THE CHIEF JUSTICE
                         JUSTICE CHITTARANJAN DASH

                                         ORDER

Order No. 23.09.2022

14. Hearing is concluded and judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

(Chittaranjan Dash) Judge S. Behera