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Harihara Panda vs State Of Odisha
2022 Latest Caselaw 4995 Ori

Citation : 2022 Latest Caselaw 4995 Ori
Judgement Date : 21 September, 2022

Orissa High Court
Harihara Panda vs State Of Odisha on 21 September, 2022
                IN THE HIGH COURT OF ORISSA AT CUTTACK
                          W.P. (C) No.31380 of 2011

              1.Harihara Panda
              2.Harapriya Kar
              3.Ajaya Kumar Pati
              4.Basanta Tripathy
              5.Saroj Kumar Rath                   ....        Petitioners
                                                    Mr.P.K.Kar, Advocate
                                        Versus
              1.State of Odisha
              2.Director of Secondary Education,
              Orissa, Bhubaneswar
              3.Superintendent Sanskirt Studies, ....      Opposite Parties
              Puri
                                      Mr.S.N.Mohapatra, Standing Counsel,
                                      School & Mass Education Department

                    CORAM:
                      JUSTICE SAVITRI RATHO

                                       ORDER

21.09.2022 Order No.

18. (Through hybrid mode)

1. Heard Mr.P.K.Kar, learned counsel for the petitioners and Mr.S.N.Mohapatra, learned Standing Counsel for School and Mass Education Department.

2. Hearing is concluded and Judgment is reserved.

......................... Savitri Ratho Judge

Bichi

 
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