Ganeswar Choudhury vs State Of Orissa & Ors
2022 Latest Caselaw 4847 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                               WPC(OAC) NO.2796 OF 2013

              Ganeswar Choudhury                       ....              Petitioner

                                                            Mr.A.K.Acharya, Adv.

                                            -versus-


              State of Orissa & ors.                   ....       Opposite Party(s)
                                                             Mr.S.K.Mishra, Adv.

                        CORAM:
                        JUSTICE BISWANATH RATH
                                           ORDER

19.9.2022 I.A.NO.996 OF 2022 Order No.

07. 1. Considering the submission made, In Paragraph-11 of the judgment of this Court dated on 9.9.2022, the name of "O.P.2" stands corrected as "O.P.1". The certified copy of the judgment dated 9.9.2022 filed be returned to the Petitioner after making necessary correction therein.

2. I.A. stands disposed of.

(Biswanath Rath) Judge M.K.Rout