Smt. Swapna Rani Dash vs Satya Narayan Das And Another
2022 Latest Caselaw 4844 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                         MACA No.379 of 2018
                    Smt. Swapna Rani Dash                     ....           Appellant
                                                            Mr. B.N. Rath, Advocate
                                                 -versus-
                    Satya Narayan Das and Another             ....        Respondents



                              CORAM:
                              SHRI JUSTICE B. P. ROUTRAY
                                             ORDER

19.9.2022 Order No. I.A. No.404 of 2022

03. 1. The matter is taken up through hybrid mode.

2. Since the certified copy of the impugned judgment is filed in the connected appeal, i.e. MACA No.380 of 2018, filing of the same in the present appeal is dispensed with.

3. The I.A. is disposed of.

MACA No.379 of 2018

04. 4. List the matter on 18th October, 2022 along with connected appeals.

( B.P. Routray) Judge M.K.Panda