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M/S. Mayurbhanj Metal Ltd. And vs General Secretary
2022 Latest Caselaw 4842 Ori

Citation : 2022 Latest Caselaw 4842 Ori
Judgement Date : 19 September, 2022

Orissa High Court
M/S. Mayurbhanj Metal Ltd. And vs General Secretary on 19 September, 2022
               IN THE HIGH COURT OF ORISSA AT CUTTACK
                         W.P.(C) No. 12414 of 2022
               M/s. Mayurbhanj Metal Ltd. and
               Another                      ........           Petitioners
                                                Mr. S. Mohanty, Advocate
                                -versus-

               General Secretary, Bamanghaty Silpa
               Mazdoor Sangha and Anr.      ......          Opposite Parties
                                                 Mr. R.K. Bisoi, Advocate
                          CORAM:
                          JUSTICE S. TALAPATRA
                          JUSTICE M.S. SAHOO
                                 ORDER

19.09.2022 Order No.

08. 1. This matter is taken up through hybrid mode.

2. Hearing is concluded.

3. Judgment is reserved.

(S. Talapatra) Judge

(M.S. Sahoo) Judge Murmu

 
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