M/S. Jhar Mining Infra Private vs Mahanadi Coalfields Ltd.
2022 Latest Caselaw 4806 Ori

Citation : 2022 Latest Caselaw 4806 Ori
Judgement Date : 16 September, 2022

Orissa High Court

M/S. Jhar Mining Infra Private vs Mahanadi Coalfields Ltd. on 16 September, 2022

                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                     ARBP No.24 of 2022


            M/s. Jhar Mining Infra Private ....                    Petitioner
            Limited, Gujarat
                     M/s. Gautam Mishra, Senior Advocate and his associates,
                                                                 Advocates

                                       -versus-
            Mahanadi Coalfields Ltd., Sambalpur      ...       Opposite Party
                              Mr. Debaraj Mohanty and associates, Advocates

            CORAM:
            THE CHIEF JUSTICE


                                       ORDER

Order No. 16.09.2022

03. Hearing is concluded and judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

M. Panda

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