Seshadev Swain And Others vs State Of Orissa
2022 Latest Caselaw 4776 Ori

                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                     CRA No.259 of 1996

              Seshadev Swain and others                   ....          Appellants

                                                Mr. D.P. Dhal, Senior Advocate
                                           -versus-

              State of Orissa                           ....        Respondent
                                                 Smt. Saswata Patnaik, A.G.A.
                          CORAM:
                          THE CHIEF JUSTICE
                          JUSTICE CHITTARANJAN DASH
                                            ORDER

15.09.2022 Order No.

36. 1. Hearing is concluded and judgment is reserved.

2. Learned counsel for the parties are permitted to file their respective written note of submissions within a week.

(Dr. S. Muralidhar) Chief Justice

(Chittaranjan Dash) Judge S.K. Guin