Abhishek Mahapatra vs Unknown
2022 Latest Caselaw 4742 Ori

              IN THE HIGH COURT OF ORISSA AT CUTTACK
                       W.P.(C) No.11614 of 2022
            Abhishek Mahapatra              ....           Petitioner
                                      Mr. Kousik Ananda Guru, Adv.
                                   -versus-
            Board of Secondary Education,   ....             Opposite
            Odisha, Cuttack                                 Parties
                                                  Mr. S.S. Rao, Adv.

                     CORAM:
                     DR. JUSTICE S.K. PANIGRAHI

   Order                            ORDER
   No.                             14.09.2022

07. 1. This matter is taken up through hybrid arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/ Order is reserved.

4. Written notes of submission, if any, be filed by

tomorrow (15.09.2022).

(Dr. S.K. Panigrahi) Judge

B.Jhankar