The Divisional Manager vs Trinath Sahu And Another
2022 Latest Caselaw 4633 Ori

                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                      MACA No.583 of 2017

                The Divisional Manager, The Oriental
                Insurance Company Ltd.                      ....          Appellant
                                                        Mr. M.C. Nayak, Advocate
                                             -versus-
                Trinath Sahu and Another                    ....       Respondents
                                     Mr. B.N. Rath, counsel for Respondent No.1

                           CORAM:
                           JUSTICE B. P. ROUTRAY
                                          ORDER

12.09.2022 Order No. I.A. No.924 of 2022

07. 1. The matter is taken up through Hybrid mode.

2. Since the certified copy of the impugned judgment has been filed in connected appeal, i.e. MACA No.582 of 2017, filing of the same in the present appeal is dispensed with.

3. The I.A. is disposed of.

MACA No.583 of 2017

08. 4. List the matter on 29th September, 2022 along with connected appeal.

( B.P. Routray) Judge M.K. Panda