Citation : 2022 Latest Caselaw 4561 Ori
Judgement Date : 8 September, 2022
IN THE HIGH COURT OF ORISSA AT CUTTACK
TRP (C) No.431 of 2021
Malabika Swain .... Petitioner
Mr.S.Kanungo, Advocate
Versus
Durga Prasad Chhatoi .... Opp. Party
CORAM:
JUSTICE SAVITRI RATHO
ORDER
08.09.2022 Order No.
06. This matter is taken up through hybrid mode.
2. Though office note indicates that neither A.D. nor undelivered notice has back from sole opp. party and postal tracking report confirms service of notice, Mr. M.R.Acharya, learned counsel submits that he will file Vakalatnama on behalf of sole opp. party in course of the day. He further submits that MAT Case No.20 of 2021 filed in the Court of learned Civil Judge (Senior Division), Aska has been disposed of on 22.08.2022 and he has applied for the certified copy of the said judgment and will file it by 16.09.2022.
3. List this matter on 19.09.2022.
.........................
Savitri Ratho Judge Bichi
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