Jyotsnamayee Nayak vs Unknown
2022 Latest Caselaw 4504 Ori

                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                  CONTC No.381 of 2020

                  Jyotsnamayee Nayak           ....                      Petitioner
                                                       Mr. L.K. Mohanty, Advocate
                                            -versus-
                  Satyabrata Sahoo,
                  IAS, Secretary to
                  Government, School &
                  Mass Education
                  Department, Odisha,
                  Bhubaneswar &
                  Others                  ....    Contemnors/Opp.Parties
                                       Mr. B.A. Prusty, Standing Counsel,
                                    School & Mass Education Department

                              CORAM:
                              JUSTICE JASWANT SINGH
                              JUSTICE M.S. RAMAN

                                            ORDER (Oral)

      Order No.                              07.09.2022

       06.        1.   This   matter   is    taken      up   through   hybrid

arrangement (virtual/physical mode).

2. Learned counsel for the Contemnors submits that the Review Petition of the order which forms the basis of the present contempt has been heard by the learned Single Judge and the judgment is awaited. Thus, he prays for an adjournment.

3. List on 06.12.2022.

(Jaswant Singh) Judge

(M. S. Raman) Judge AKK September 07th, 2022 Cuttack