Saroj Ch. Behera vs Unknown
2022 Latest Caselaw 4379 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK

                                    W.P.(C) No. 26434 of 2013


                Saroj Ch. Behera                            ....           Petitioner
                                                                 Mr. S. Mallik, Adv.
                                            - Versus -
                HAL and others                              ....         Opp.Parties

                                           Mr. A.R. Dash, Advocate (for the HAL)

                              CORAM:
                                JUSTICE SASHIKANTA MISHRA

                                           ORDER

05.09.2022 Order No. 1. This matter is taken up through hybrid mode.

18.

2. Hearing concluded and judgment reserved.

3. Parties may file their written note of submissions and memo of citations, if any.

(Sashikanta Mishra) Judge

A.K. Rana