Niranjan Sethi vs State Of Odisha & Others
2022 Latest Caselaw 4378 Ori

               IN THE HIGH COURT OF ORISSA AT CUTTACK

                             W.P.(C) No.9916 of 2020

            Niranjan Sethi                            ....            Petitioner

                                                 Mr. S.K.Das, Advocate


                                          -versus-
             State of Odisha & others                 ....      Opposite Parties
                                                 Mr. Biswajit Mohanty,
                                                 Addl. Standing Counsel
                                                 (S & ME Deptt.)


                       CORAM:

                                 JUSTICE SASHIKANTA MISHRA
                                         ORDER

05.9.2022.

Order No.

05. 1. This matter is taken up through hybrid mode.

2. Hearing concluded. Judgment is reserved.

3. Parties may file their note of submissions and memo of citations, if any, within a week.

                                                       (Sashikanta Mishra)
       AKB                                                    Judge





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