Surendranath Pasupalak vs Hon'Ble Chancellor Ouat
2022 Latest Caselaw 6198 Ori

            IN THE HIGH COURT OF ORISSA AT CUTTACK

                         W.P.(C) No. 6234 of 2020

             Surendranath Pasupalak                ....      Petitioner

                                    Mr. D.P. Nanda, Senior
                                    Advocate

                               -versus-
             Hon'ble Chancellor OUAT, ....      Opp. Parties
             Bhubaneswar and others
                            Mr. S. Udagata, Advocate

                                  CORAM:
                              JUSTICE S.K. SAHOO
                                  ORDER

Order No. 31.10.2022

25. This matter is taken up through Hybrid Arrangement (Video Conferencing/Physical Mode).

This matter be listed along with W.P.(C) No.5333 of 2019 after pronouncement of the Judgment in W.P.(C) No.11732 of 2019.

( S.K. Sahoo) Judge

P