Citation : 2022 Latest Caselaw 6193 Ori
Judgement Date : 31 October, 2022
IN THE HIGH COURT OF ORISSA AT CUTTACK
JCRLA NO.38 OF 2011
Juria @ Juga Munda .... Appellant
Mr.S.Swain, Advocate
-versus-
State of Odisha .... Respondent
Mr.S.K. Nayak, AGA
CORAM:
MR. JUSTICE D.DASH
Dr. JUSTICE S.K. PANIGRAHI
ORDER
31.10.2022 Order No.
03. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.
2. Heard Mr. S.Swain learned counsel for the Appellant and Mr. S.K. Nayak learned Additional Government Advocate.
3. Hearing being concluded; Judgment is reserved.
(D. Dash), Judge.
(Dr.S.K.Panigrahi), Judge.
Gitanjali
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