Majhi Bingu vs State Of Odisha
2022 Latest Caselaw 6192 Ori

                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                    JCRLA NO.20 OF 2011

                  Majhi Bingu                          ....            Appellant
                                                  Mr.Biswajit Nayak., Advocate
                                             -versus-

                  State of Odisha                       ....         Respondent
                                                          Mr.S.K. Nayak, AGA

                            CORAM:
                            MR. JUSTICE D.DASH
                            Dr. JUSTICE S.K. PANIGRAHI
                                         ORDER

31.10.2022 Order No.

04. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard Mr. B.K. Nayak learned counsel for the Appellant and Mr. S.K. Nayak learned Additional Government Advocate.

3. Hearing being concluded; Judgment is reserved.

(D. Dash), Judge.

(Dr.S.K.Panigrahi), Judge.

Gitanjali