Anil Raj Tuli vs Income Tax Officer
2022 Latest Caselaw 5961 Ori

Citation : 2022 Latest Caselaw 5961 Ori
Judgement Date : 27 October, 2022

Orissa High Court

Anil Raj Tuli vs Income Tax Officer on 27 October, 2022

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                              W.P.(C) No.7052 of 2022

            Anil Raj Tuli                            ....          Petitioner
                                               Mr. Sidhartha Ray, Advocate
                                       -versus-
            Income Tax Officer, National Faceless ....      Opposite Parties
            Assessment Centre, Delhi (NaFAC)
            and others
                             Mr. S. S. Mohapatra, Senior Standing Counsel

             CORAM:
             THE CHIEF JUSTICE
             JUSTICE M.S. RAMAN
                                       ORDER

Order No. 27.10.2022

05. Hearing is concluded. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

(M.S. Raman) Judge M. Panda

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