Rajib Kumar Hota vs Odisha Mining Corporation (Omc)
2022 Latest Caselaw 5906 Ori

                     IN THE HIGH COURT OF ORISSA AT CUTTACK

                             W.P.(C) Nos.11122 and 13762 of 2017

             Rajib Kumar Hota                          ....         Petitioners
             (In W.P.(C) No.11122 of 2017 )

             Susanta Kumar Mishra and another
             (In W.P.(C) No.13762 of 2017)
                                              Mr. Subrat Mishra, Advocate
                                       -versus-
             Odisha Mining Corporation (OMC)        .... Opposite Parties
             Ltd., Bhubaneswar and others
                              Mr. Pravat Kumar Muduli, Advocate for OMC

                         CORAM:
                         THE CHIEF JUSTICE
                         JUSTICE M. S. RAMAN

                                         ORDER

Order No. 26.10.2022

29. Hearing is concluded. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

(M. S. Raman) Judge M. Panda