Shrimati Khuntia & Ors vs State Of Odisha & Ors
2022 Latest Caselaw 5901 Ori

           IN THE HIGH COURT OF ORISSA AT CUTTACK

                          W.P.(C) No.17893 of 2022

        Shrimati Khuntia & Ors.             ....           Petitioners

                                         -versus-

        State of Odisha & Ors.              ....            Opposite Parties

                              CORAM:
                 JUSTICE BIRAJA PRASANNA SATAPATHY

                                     ORDER

26.10.2022 Order No

03. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical) Mode.

2. Let a copy of the Judgment passed by the Hon'ble Punjab- Haryana High Court relied on by Mr. S. Mishra be served on Mr. Pranoy Mohanty, learned counsel appearing for O.P. No. 3 by tomorrow (27.10.2022).

3. Mr. Mohanty is directed to obtain instruction on the same.

4. List this matter in the week commencing 21st November, 2022.

(Biraja Prasanna Satapathy) Judge Sneha