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M/S.Legal Manager (Tp Cell) vs Niren @Naren Dutta And Others
2022 Latest Caselaw 5898 Ori

Citation : 2022 Latest Caselaw 5898 Ori
Judgement Date : 26 October, 2022

Orissa High Court
M/S.Legal Manager (Tp Cell) vs Niren @Naren Dutta And Others on 26 October, 2022
                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                     FAO No.307 of 2022
                  M/s.Legal Manager (TP Cell), The New ....              Appellant
                  India Assurance Company Limited
                        Ms. S. Das, Advocate on behalf of Mr. S.A. Ali, Advocate
                                             -versus-
                  Niren @Naren Dutta and others           ....        Respondents
                            Mr. P.K. Mishra, Advocate for Respondent Nos.1 to 4

                              CORAM:
                              JUSTICE B. P. ROUTRAY
                                             ORDER

26.10.2022 Order No.

01. 1. Ms. S. Das, learned counsel submits on behalf of Mr. S.A. Ali, learned counsel for the Appellant that certified copy of the impugned judgment has been filed today morning. Office to verify the same.

2. List this matter on 11th November, 2022.

( B.P. Routray) Judge

B.K. Barik

 
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