Bipin Kumar Kuldip & Ors vs Collector
2022 Latest Caselaw 5894 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                 WP(C) NO.2091 OF 2006

              Bipin Kumar Kuldip & ors.                ....           Petitioners

                                                            Mr.S.Mohanty, Adv.

                                          -versus-


              Collector, Koraput & ors.                ....     Opposite Party(s)

                                                             Mr.S.Mishra, ASC
                                                            Mr.S.D.Das, Sr.Adv.

                        CORAM:
                        JUSTICE BISWANATH RATH
                                          ORDER

Order No.                                 26.10.2022
  11.         1.      Argument completed. Judgment is reserved. Parties, if so

desire, may file their further notes of submission.

(Biswanath Rath) Judge M.K.Rout