Bipin Bihari Tripathy vs State Of Odisha & Ors
2022 Latest Caselaw 5857 Ori

                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                               W.P.(C) NO.15954 OF 2022

             Bipin Bihari Tripathy                  ....               Petitioner

                                                      Mr.P.K.Satapathy, Adv.

                                        -versus-

             State of Odisha & ors.                 ....     Opposite Party(s)
                                                           Mr.S.Mishra, ASC

                       CORAM:
                       JUSTICE BISWANATH RATH
                                       ORDER

Order No.                              21.10.2022
  3.         1.      Put up this matter on 3.11.2022. In the meantime, learned

State Counsel is directed to find out if the claim of the Petitioner

covering of the case to the judgment already therein.

(Biswanath Rath) Judge M.K.Rout