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Land Acquisition Collector vs Laxmidhar Nayak & Ors
2022 Latest Caselaw 5852 Ori

Citation : 2022 Latest Caselaw 5852 Ori
Judgement Date : 21 October, 2022

Orissa High Court
Land Acquisition Collector vs Laxmidhar Nayak & Ors on 21 October, 2022
            IN THE HIGH COURT OF ORISSA AT CUTTACK
                               L.A.A No. 38 of 2019

Land Acquisition Collector,          .....                                     Appellant
Angul
                                                                   Mr. G. Rout, ASC

                                     Vs.
Laxmidhar Nayak & Ors.               .....                                   Respondents



              CORAM: JUSTICE SANJAY KUMAR MISHRA

                                            ORDER

21.10.2022 Order No. This matter is taken up through hybrid mode.

04.

2. Learned Counsel for the State-Appellant submits that I.A. No.143 of 2022 has been filed for dispensing with the filing of the certified copy of the impugned judgment for the time being, which not on record.

3. Office is directed to bring the said I.A. on record.

4. Matter be listed in the week commencing from 21st November, 2022.

(S.K. MISHRA) JUDGE Banita

 
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