Hiramani Nayak vs Smrutimayee [email protected] And ...
2022 Latest Caselaw 5830 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                     MACA No.588 of 2020
                  Hiramani Nayak                         ....           Appellant
                        Mr. M. Panigrahi, Advocate on behalf of Mr. D. Tripathy,
                                                                      Advocate
                                            -versus-
                  Smrutimayee [email protected] and others ....             Respondents
                         M/s.D.P. Dhalsamanta & associates for Respondent No.1

                              CORAM:
                              JUSTICE B. P. ROUTRAY

                                             ORDER

20.10.2022 Order No. I.A. No.1118 of 2022 and MACA No.588 of 2020

02. 1. Mr. M. Panigrahi, learned counsel on behalf of Mr. D.

Tripathy, learned counsel for the Appellant seeks some time to file the certified copy of the impugned judgment.

2. List this matter on 22nd November, 2022.

( B.P. Routray) Judge

B.K. Barik