Manjulata Panda & Ors vs State Of Odisha & Ors
2022 Latest Caselaw 5829 Ori

                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                          W.P.(C) No.15170 of 2022


                       Manjulata Panda & Ors.                ....        Petitioner(s)
                                                                      Mr. S.K. Dalai,
                                                                           Advocate
                                                 -versus-

                       State of Odisha & Ors.                ....     Opposite Party(s)
                                                                       Mr. S. Mishra,
                                                              Addl. Standing Counsel


                                CORAM:
                                JUSTICE BISWANATH RATH

                                                 ORDER

20.10.2022 Order No.

08. 1. Hearing is concluded. Judgment is reserved.

(Biswanath Rath) Judge

Ayaskanta Jena