Gandhi Rout And Others vs State Of Odisha
2022 Latest Caselaw 5786 Ori

                         IN THE HIGH COURT OF ORISSA AT CUTTACK
                                      CRA Nos. 233, 227 and 232 of 1996



                   CRA No.233 of 1996
                   Gandhi Rout and Others                      ....            Appellants
                   CRA No.227 of 1996
                   Kartika Chandra Swain @ Kartika ...                         Appellants
                   Swain and Others

                   CRA No.232 of 1996
                   Sankar Lenka and Others               ...           Appellants
                                         Mr. Dharanidhar Nayak, Senior Advocate
                                                  -versus-
                   State of Odisha                             ....           Respondent
                                                  Mr. J. Katikia, Addl. Govt. Advocate

                   CORAM:
                   THE CHIEF JUSTICE
                   JUSTICE CHITTARANJAN DASH
                                                 ORDER

Order No. 19.10.2022

09. 1. Hearing concluded. Judgment is reserved.

2. Learned counsel for the parties are permitted to file their respective written notes of argument within a week.

(Dr. S. Muralidhar) Chief Justice

(Chittaranjan Dash) Judge S.K. Jena/Secy.