Laxmimani Behera & Others vs Baisnab Charan Das & Others
2022 Latest Caselaw 5776 Ori

                     IN THE HIGH COURT OF ORISSA AT CUTTACK

                                  RSA No.273 of 2014


                Laxmimani Behera & Others       ....           Appellants
                                        Mr.Bibhuti R. Mohanty, Advocate
                                       -versus-
                Baisnab Charan Das & Others      ....         Respondents
                                             Mr.Kalyan Patnaik, Advocate

                          CORAM:
                          MR. JUSTICE D.DASH

                                          ORDER

       Order                             19.10.2022
       No.

          15.    1.     This matter is taken up through Hybrid Arrangement

(Virtual/Physical Mode).

2. Heard Mr.Bibhuti R. Mohanty, learned counsel for the Appellants and Mr.Kalyan Patnaik, learned counsel for the Respondents.

3 The hearing being concluded; the judgment is reserved.

(D.Dash) Judge

Basu