State Of Odisha And Others vs Goutam Das And Others
2022 Latest Caselaw 5757 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                 W.A. No.745 of 2015

            State of Odisha and others                ....             Appellants
                Mr. Manoj Kumar Khuntia, Additional Government Advocate
                                    -versus-
            Goutam Das and others                         ....       Respondents
                                                                         None

             CORAM:
             THE CHIEF JUSTICE
             JUSTICE CHITTARANJAN DASH
                                       ORDER

Order No. 19.10.2022

02. 1. Although steps for limitation have not been taken, learned Additional Government Advocate for the State-Appellants informs the Court that the impugned judgment of the learned Single Judge has already been implemented.

2. Accordingly, the appeal is disposed of.

(Dr. S. Muralidhar) Chief Justice

(Chittaranjan Dash) Judge M. Panda