Sri Kalakar Chakra vs Orissa Gramya Bank And Others
2022 Latest Caselaw 5754 Ori

Citation : 2022 Latest Caselaw 5754 Ori
Judgement Date : 19 October, 2022

Orissa High Court

Sri Kalakar Chakra vs Orissa Gramya Bank And Others on 19 October, 2022

                IN THE HIGH COURT OF ORISSA AT CUTTACK

                                 W.A. No.468 of 2016

            Sri Kalakar Chakra                        ....           Appellant
                                                  Mr. M.K. Khuntia, Advocate
                                       -versus-
            Orissa Gramya Bank and others           ....        Respondents
                                             Mr. S.C. Samantaray, Advocate

             CORAM:
             THE CHIEF JUSTICE
             JUSTICE CHITTARANJAN DASH
                                      ORDER

Order No. 19.10.2022

07. Hearing is concluded. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

(Chittaranjan Dash) Judge S.K. Guin

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