Smt. Sandhya Mishra vs State Of Odisha And
2022 Latest Caselaw 5750 Ori

             IN THE HIGH COURT OF ORISSA AT CUTTACK
                      W.P.(C) No. 10788 of 2014

             Smt. Sandhya Mishra       ....         Petitioners
             and others
                        Mr. Durga Charan Mohanty, Advocate
                                -versus-
             State of Odisha and       .... Opposite Parties
             others
                                         Mr. P.K.Muduli, AGA

                               CORAM:
                             JUSTICE S. TALAPATRA
                            JUSTICE M. S. SAHOO

                                          ORDER

Order No. 19.10.2022

13. 1. This matter is taken up through hybrid mode.

2. Hearing concluded.

3. Judgment stands reserved.

(S. Talapatra) Judge

(M.S. Sahoo) Judge dutta