T. Ravi vs National Council For Teachers
2022 Latest Caselaw 5748 Ori

               IN THE HIGH COURT OF ORISSA AT CUTTACK

                             W.P.(C) No.22822 of 2020

            T. Ravi                                  ....              Petitioner

                                                  Mr. S. Senapati,
                                                     Advocate


                                       -versus-
             National Council for Teachers        ....    Opposite Parties
             Education & others
                                              Mr. S.S.Mohapatra,
                                                  Advocate

                                                 Mr. J.Nayak,CGC, with
                                                 Mr. P.K.Parhi, DSGI
                                                     (For O.P.No.3)

                       CORAM:

                                 JUSTICE SASHIKANTA MISHRA
                                        ORDER

19.10.2022.

Order No.

20. 1. This matter is taken up through hybrid mode.

2. Hearing concluded. Judgment is reserved.

3. Parties may file their note of submissions and memo of citations, if any, within a week.

                                                      (Sashikanta Mishra)
       AKB                                                   Judge




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