Jagannath Sethi & Others vs State Of Odisha & Others
2022 Latest Caselaw 5677 Ori

Citation : 2022 Latest Caselaw 5677 Ori
Judgement Date : 18 October, 2022

Orissa High Court

Jagannath Sethi & Others vs State Of Odisha & Others on 18 October, 2022

                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                        WPC(OAC) NO.1554 OF 2016

           Jagannath Sethi & Others             ....                  Petitioners



                                          -versus-

           State of Odisha & Others             ....          Opp. Parties

                                  COROM:
                    JUSTICE BIRAJA PRASANNA SATAPATHY

                                           ORDER

18.10.2022 Order No

11. 1. This matter is taken up through Hybrid Mode.

2. Heard Mr. K.P. Mishra, learned counsel for the petitioner and Mr. B. Panigrahi, learned A.S.C appearing for the opp. parties further.

3. Hearing concluded and the judgment is reserved.

(Biraja Prasanna Satapathy) Judge

sangita

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