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Gopal Charan Sahoo vs Sita Behera (Since Deleted) &
2022 Latest Caselaw 5646 Ori

Citation : 2022 Latest Caselaw 5646 Ori
Judgement Date : 17 October, 2022

Orissa High Court
Gopal Charan Sahoo vs Sita Behera (Since Deleted) & on 17 October, 2022
                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                        SA No.275 of 2000
                   Gopal Charan Sahoo                      ....          Appellant

                                               -versus-

                   Sita Behera (Since Deleted) &           ....       Respondents
                   Others

                             CORAM:
                             MR. JUSTICE D.DASH
                                               ORDER

14.10.2022 Order No.

10. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard Mr.Soumya Mishra, learned counsel for the Appellant and Mr.Sanatan Pani, learned counsel for the Respondents.

3. The hearing being concluded; the judgment is reserved.

(D. Dash), Judge.

Basu

 
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