Srabani Jena vs State Of Odisha & Others
2022 Latest Caselaw 5636 Ori

              IN THE HIGH COURT OF ORISSA AT CUTTACK
                    WPC(OAC) NO.2621 OF 2010

        Srabani Jena                      ....              Petitioner


                                    -versus-

        State of Odisha & Others          ....        Opp. Parties

                            COROM:
              JUSTICE BIRAJA PRASANNA SATAPATHY

                                    ORDER

Order No                          17.10.2022
     4.  1.       This matter is taken up through Hybrid Mode.

2. Learned counsel for the petitioner submits that the issue involved in the present writ petition has already been decided by this Court in WPC (OAC ) No.286 of 2015 and batch, disposed of on 13.07.2022.

3. In view of that, the writ petition is disposed of in the light of judgment passed by this Court in WPC (OAC ) No.286 of 2015 and batch dated 13.7.2022.

(Biraja Prasanna Satapathy) Judge

sangita