Prakash Chandra Sahoo @ Prakash vs State Of Orissa And Another
2022 Latest Caselaw 5579 Ori

                          IN THE HIGH COURT OF ORISSA AT CUTTACK
                                          CRLMC No.1065 of 2017
                   Prakash Chandra Sahoo @ Prakash ....            Petitioners
                   Sahu and another
                                                  Mr. P.K. Mishra, Advocate

                                                   -versus-
                   State of Orissa and another                   ....             Opp. Parties
                                                                      Mr. J. Katikia, AGA
                              CORAM:
                              JUSTICE CHITTARANJAN DASH
                                          ORDER

Order No. 14.10.2022

09. 1. Learned counsel for the Petitioners is present on call and submits that he will file certified copy of the judgment in MAT No.82 of 2017 passed by the learned Civil Judge, Senior Division, Athagarh.

2. Having regard to the ground set forth for quashing of the order of cognizance, learned counsel for the Petitioners is also directed to file a joint affidavit of the parties by the next date.

3. List this matter on 4th November, 2022.

4. The interim order passed earlier shall continue till then.

(Chittaranjan Dash) Judge

KC Bisoi