Sudam Pattnayak vs State Of Odisha And Others
2022 Latest Caselaw 5577 Ori

             IN THE HIGH COURT OF ORISSA AT CUTTACK
                          WPC (OAC) No. 465 of 2011

Sudam Pattnayak                     .....                                 Petitioner
                                                         Mr. J.K. Lenka, Advocate
                                    Vs.
State of Odisha and others          .....                            Opposite parties
                                                              Mr. S.N. Nayak, ASC
             CORAM:
                DR. JUSTICE B.R. SARANGI
                                            ORDER

14.10.2022

Order No. This matter is taken up through hybrid mode.

2. Learned counsel for the petitioner contended that the case of the petitioner is covered by the judgment of this Court in the case of Sankar Prasad Padhy v. State of Orissa and another, 2016 (I) OLR 375.

3. Learned Additional Standing Counsel contended that the counter and is ready and he will file the same by tomorrow.

4. Call this matter after one week.

Arun                                         (DR. B.R. SARANGI, J.)