M/S.Suryakant Behera vs The Commissioner
2022 Latest Caselaw 5528 Ori

              IN THE HIGH COURT OF ORISSA AT CUTTACK
                           W.P.(C) No. 5176 of 2022
       M/s.Suryakant Behera              ....                   Petitioner
                                            Mr. Seshadeba Das, Advocate
                                                 -versus-

       The Commissioner, CT & GST,                      ....                Opposite Parties
       Odisha & Others
                                                                        Mr. Sunil Mishra,
                                                             Additional Standing Counsel
                                                                (CT&GST Organisation)

                                       CORAM:
                                      JUSTICE JASWANT SINGH
                                      JUSTICE M.S. RAMAN
                                                      ORDER

13.10.2022 Order No.

01. This matter is taken up by virtual/physical mode.

1. Hearing of this matter was taken up along with W.P.(C) No.7728 of 2022 : M/s. Durga Raman Patnaik Vrs. Additional Commissioner of GST (Appeals) & Others.

2. On conclusion of hearing on 27.09.2022, the matter has been reserved for delivery of Judgment.

3. Today Judgment has been pronounced in W.P.(C) No.7728 of 2022 : M/s. Durga Raman Patnaik Vrs. Additional Commissioner of GST (Appeals) & Others.

4. Since identical questions are involved in the present matter, this writ petition is disposed off in the same terms as per Judgment dated 13.10.2022 delivered in W.P.(C) No.7728 of 2022 : M/s. Durga Raman Patnaik Vrs. Additional Commissioner of GST (Appeals) & Others.

                (Jaswant Singh)                                          (M.S. Raman)
                     Judge                                                  Judge
 Aks   Orissa High Court
       October 13, 2022