Jaga Sarabu vs State Of Orissa And Another
2022 Latest Caselaw 5525 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                  CRLMC No.1327 of 2015

              Jaga Sarabu                              ....                Petitioner
                                                              Mr. A. Das, Advocate
                                            -versus-
              State of Orissa and another              ....             Opp. Parties
                                                                Mr. S.N. Das, ASC
                                          CORAM:
                                   JUSTICE G. SATAPATHY
                                           ORDER

Order No.                                 13.10.2022

   09.        1.    This matter is taken up through Hybrid Arrangement (Virtual
              /Physical Mode).

2. Heard Mr. A. Das, learned counsel appearing for the petitioner and Mr. S.N. Das, learned Additional Standing Counsel appearing for the State-opposite party.

3. Hearing is concluded and judgment is reserved.

(G. Satapathy) Judge Subhasmita