Yogesh Kumar Chand vs State Of Odisha & Others
2022 Latest Caselaw 5478 Ori

               IN THE HIGH COURT OF ORISSA AT CUTTACK

                             W.P.(C) No.9988 of 2022

            Yogesh Kumar Chand                       ....           Petitioner

                                                 Mr. P.K.Bhuyan, Advocate


                                          -versus-
             State of Odisha & others                ....     Opposite Parties
                                                 Mr. P.K.Panda,
                                                 Standing Counsel (S & ME)
                                                          (For O.P.No.1)

                                                 Mr.P.K.Rath, Advocate
                                                         (For O.P.No.2)
                                                 Mr.R.C.Jena, Advocate
                                                         (For O.P.No.3)

                       CORAM:

                                 JUSTICE SASHIKANTA MISHRA
                                        ORDER

12.10.2022.

Order No.

5. 1. This matter is taken up through hybrid mode.

2. Hearing concluded. Judgment is reserved.

3. Parties may file their note of submissions and memo of citations, if any, within a week.

                                                      (Sashikanta Mishra)
       AKB                                                   Judge




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