Narayan Nayak vs State Of Odisha And Others
2022 Latest Caselaw 5475 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                               W.P (C) No. 10384 of 2021

Narayan Nayak                             .....                                  Petitioner
                                                                    Mr. S.S. Das, Sr. Adv.
                                          Vs.
State of Odisha and others                .....                            Opposite Parties
                                                                           State Counsel
                CORAM:
                    DR. JUSTICE B.R. SARANGI
                    MR. JUSTICE G. SATAPATHY

                                                 ORDER

12.10.2022 Order No. This matter is taken up through hybrid mode.

04.

2. Mr. S.S. Das, learned Senior Counsel appearing for the petitioner states that he wants to cite some judgments on the next occasion.

3. On the request made by learned Senior Counsel appearing for the petitioner, list after one week.

                                                             (DR. B.R. SARANGI)
                                                                   JUDGE



                                                               (G. SATAPATHY)
Ashok/Kishore                                                       JUDGE