Subhalaxmi Pradhan vs Navodaya Vidyalaya Samiti
2022 Latest Caselaw 5474 Ori

                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                               W.P.(C) No. 34861 of 2021

             Subhalaxmi Pradhan                        ....          Petitioner
                                                         Mr. S. Mohanty, Adv.
                                      - Versus -
             Navodaya Vidyalaya Samiti                  .... Opposite Parties
                                                     Mr. P.K. Parhi, DAGI with
                                                          Mr. B.K. Parhi, CGC

                         CORAM:
                           JUSTICE SASHIKANTA MISHRA
                                      ORDER

12.10.2022

Order No. 1. This matter is taken up through hybrid mode.

15. 2. Heard learned counsel for the petitioner and learned DSGI

3. Hearing is concluded and judgment reserved.

(Sashikanta Mishra) Judge

A.K. Rana