Sanmat Kumbhar vs State Of Odisha
2022 Latest Caselaw 5429 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                     JCRLA No. 71 of 2009


                  Sanmat Kumbhar                             ....            Appellant
                                                 Mr. Pradip Kumar Dhal, Advocate
                                              -versus-
                  State of Odisha                            ....          Respondent
                                       Mrs. Saswata Patnaik, Addl. Govt. Advocate

                  CORAM:
                  THE CHIEF JUSTICE
                  JUSTICE CHITTARANJAN DASH

                                              ORDER

Order No. 11.10.2022

04. Hearing concluded. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

(Chittaranjan Dash) Judge

S.K. Jena/Secy.