M/S. Panchasakha Carrier vs Indian Oil Corporation Ltd
2022 Latest Caselaw 5367 Ori

             IN THE HIGH COURT OF ORISSA AT CUTTACK

                            W.P.(C) No.12446 of 2022

                 M/s. Panchasakha Carrier             ....       Petitioner

                                    Mr. D. Panda,
                                    Advocate

                                           -versus-
                 Indian Oil Corporation Ltd., ....            Opp. Parties
                 New Delhi & others

                                    Mr. P.K. Rath,
                                    Advocate

                                  CORAM:
                         JUSTICE BISWAJIT MOHANTY
                           JUSTICE SAVITRI RATHO
                                        ORDER

Order No. 11.10.2022

15. 1. Heard Mr. D. Panda, learned counsel for the petitioner and Mr. P.K. Rath, learned counsel for the opposite parties.

2. Hearing is concluded.

3. Judgment is reserved.

(Biswajit Mohanty) Judge

(Savitri Ratho) Prasant Judge