Pmr Consortium vs Corporation
2022 Latest Caselaw 5366 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                               W.P (C) No.14745 of 2022

PMR Consortium, Bhubaneswar              .....                                  Petitioner
                                                            Mr. L.K. Maharana, Advocate
Bhubaneswar Municipal                    Vs.
Corporation, Bhubaneswar and
others
                                         .....                         Opposite Parties
                                           Mr. P.K. Mohanty, Sr. Advocate (O.Ps.1&2)
                                                     Mr. S.K. Dash, Advocate (O.P.3)
                                                Mr. P.K. Mohapatra, Advocate(O.P.4)

                  CORAM:
                      DR. JUSTICE B.R. SARANGI
                      MR. JUSTICE G. SATAPATHY

                                                ORDER

11.10.2022

Order No. This matter is taken up through hybrid mode.

08.

2. Heard Mr. L.K. Maharana, learned counsel for the petitioner; Mr. P.K. Mohanty, learned Senior Counsel appearing for opposite parties no. 1 and 2-Bhubaneswar Municipal Corporation; Mr. S.K. Dash, learned counsel appearing for opposite party no.3 and Mr. P.K. Mohapatra, learned counsel appearing for opposite party no.4-Angul Municipality.

3. Hearing is concluded and judgment is reserved.

(DR. B.R. SARANGI) JUDGE

Alok/Subhasmita (G. SATAPATHY) JUDGE