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Dr. Mohanlal Khadia & Anr vs State Of Odisha & Ors
2022 Latest Caselaw 5335 Ori

Citation : 2022 Latest Caselaw 5335 Ori
Judgement Date : 10 October, 2022

Orissa High Court
Dr. Mohanlal Khadia & Anr vs State Of Odisha & Ors on 10 October, 2022
          IN THE HIGH COURT OF ORISSA AT CUTTACK
                   W.P.(C) No. 23778 of 2022
        Dr. Mohanlal Khadia & Anr.         ....               Petitioners
                                                  Mr. Sanjibani Mishra,
                                                                   Adv
                                    -versus-
        State of Odisha & Ors.            ....              Opp. Parties
                                                 Mr. Saswat Das, AGA
                                                 Mr. B.K. Routray, Adv.
                                                            (for O.P. 2)



                 CORAM:
                 DR. JUSTICE S.K. PANIGRAHI
Order                             ORDER
No.                              10.10.2022

05. 1.These matters are taken up through hybrid mode.

2. Heard learned counsel for the parties.

3. Hearing is concluded. Judgment/Order is reserved.

4. Written note of submissions, if any be filed by the

learned counsel for the parties.

(Dr. S.K. Panigrahi) Judge

SD

 
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