Samir Dip vs Union Of India And Others
2022 Latest Caselaw 5334 Ori

Citation : 2022 Latest Caselaw 5334 Ori
Judgement Date : 10 October, 2022

Orissa High Court

Samir Dip vs Union Of India And Others on 10 October, 2022

                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                              W.P.(C) No. 27307 of 2019

Samir Dip                               .....                                  Petitioner
                                                            Mr. D.P. Dhalasamanta, Adv.
                                        Vs.
Union of India and others               .....                           Opposite Parties
                                                          Mr. S.K. Pattnayak, Sr. Adv.
                                                   along with Mr. P.K. Pattnayak, Adv.

                                                      Mr. P.K. Parhi, DSGI along with
                                                                    Ms. B. Sahu, CGC
                CORAM:
                    DR. JUSTICE B.R. SARANGI
                    MR. JUSTICE G. SATAPATHY

                                               ORDER

10.10.2022 Order No. This matter is taken up through hybrid mode.

09.

2. Heard Mr. D.P. Dhalasamanta, learned counsel for the petitioner and Mr. S.K. Pattnayak, learned Senior Counsel appearing along with Mr. P.K. Pattnayak, learned counsel for the opposite parties.

3. Hearing is concluded and judgment reserved.



                                                           (DR. B.R. SARANGI)
                                                                 JUDGE



                                                             (G. SATAPATHY)
Ashok/Kishore                                                     JUDGE