Prasanna Kumar Sahoo vs State Of Odisha & Ors
2022 Latest Caselaw 5331 Ori

          IN THE HIGH COURT OF ORISSA AT CUTTACK
                   W.P.(C) No. 8670 of 2022
        Prasanna Kumar Sahoo               ....               Petitioner
                                                     Mr. S.K. Das, Adv
                                                     Mr. N.Nayak, Adv
                                    -versus-
        State of Odisha & Ors.            ....              Opp. Parties
                                                  Mr. Biplaba Mohanty,
                                                                   SC
                                                   (for S & ME Deptt.)



                 CORAM:
                 DR. JUSTICE S.K. PANIGRAHI

Order                             ORDER
No.                              10.10.2022

07. 1.These matters are taken up through hybrid mode.

2. Heard learned counsel for the parties.

3. Hearing is concluded. Judgment/Order is reserved.

4. Written note of submissions, if any be filed by the

learned counsel for the parties.

(Dr. S.K. Panigrahi) Judge

SD