Kartika Naik @ Baya vs State Of Orissa
2022 Latest Caselaw 6879 Ori

                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                               JCRLA No.54 of 2012
                Kartika Naik @ Baya               ....           Appellant
                                Mr. Rajeev Lochan Pattnaik, Amicus Curiae
                                        -versus-
                State of Orissa                  ....          Respondent

Ms. Samapika Mishra, ASC

CORAM:

MR. JUSTICE D. DASH DR. JUSTICE S.K. PANIGRAHI Order ORDER No. 25.11.2022

03. 1. This matter is taken up through hybrid arrangement

(virtual / physical) mode.

2. Heard learned Counsel for the Appellant and learned

Additional Standing Counsel for the State.

3. Hearing being concluded, judgment is reserved.

            .                                            (D. Dash)
                                                           Judge

(Dr. S.K. Panigrahi) Judge B.Jhankar