State Of Odisha vs M/S. Utkal Alloys Pvt. Ltd.
2022 Latest Caselaw 6816 Ori

                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                        STREV No. 51 of 2013

              State of Odisha                                ....        Petitioner
                                 Mr. Sunil Mishra, Additional Standing Counsel
                                                     For Sales Tax Department

                                            -versus-

              M/s. Utkal Alloys Pvt. Ltd., Rourkela          ....   Opposite Party
                                                                           None

                          CORAM:
                          THE CHIEF JUSTICE
                          JUSTICE M.S. RAMAN
                                             ORDER

22.11.2022 Order No.

03. 1. The questions raised in the present petition already stand answered in STREV No.136 of 2011 (State of Odisha, represented by the Commissioner of Sales Tax v. Ginni Metal Industries (P) Ltd.) by the judgment dated 19th July, 2022.

2. Consequently, the Court is not inclined to again entertain the present revision petition only for that purpose.

3. Accordingly, the STREV is disposed of.

(Dr. S. Muralidhar) Chief Justice

(M.S. Raman) Judge S. Behera