Sita Behera vs The Special Land Acquisition ...
2022 Latest Caselaw 6495 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                            L.A.A No. 96 of 2006



                  Sita Behera                                 ....         Appellant
                                                          Mr. B.H Mohanty, Advocate
                                               -versus-
                  The Special Land Acquisition Officer, ....                Respondent
                  Keonjhar


                  CORAM:
                  THE CHIEF JUSTICE

                                               ORDER

Order No. 11.11.2022

05. 1. Learned counsel for the Appellant places reliance on a judgment dated 13th March, 2013 passed in L.A.A No.88 of 2003 (Smt. Saudamini Sahu v. Special Land Acquisition Officer) and states that the present appeal is covered by the said judgment.

2. Mr. D.K Mohanty, learned Additional Government Advocate seeks some more time for instructions.

3. List on 18th January, 2023 before the roster Bench.

(Dr. S. Muralidhar) Chief Justice

SK. Jena/Secy.